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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Mizoram - Subsection

Section 29(3) in The Mizoram Aided College Employees Rules, 1990

(3)All appeals and other matters pending before any authority on the date of the commencement of these rules shall be transferred to, and be treated as pending before, the appropriate under these rules.