Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29E] [Entire Act] State of Mizoram - Subsection Section 29E(1) in The Mizo District (Forest) Act, 1955 (1)The Executive Committee or any officer authorised by Executive Committee may eject any person from land in a District Council reserved forest unless such person has been allowed to settle.
