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State of Mizoram - Section

Section 29E in The Mizo District (Forest) Act, 1955

29E. Powers of the Executive Committee to evict unauthorised occupant from reserve forest.

(1)The Executive Committee or any officer authorised by Executive Committee may eject any person from land in a District Council reserved forest unless such person has been allowed to settle.
(2)Such persons may be ejected or ordered to vacate forthwith, and the Executive Committee or any officer authorised by the Executive Committee may sell, confiscate or destroy any crop raised, or any building or other construction erected without authority.