Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 53 in Jharkhand Building Byelaws 2016 53. Lightening Protection. - 53.1 To arrest Lightening, provision of lightening conductor is mandatory in the all types of buildings as per NBC-2005 norms.
