Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(2)(d) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(d)the payment of compensation out of the sale proceeds under sub-section (2) of section 45.