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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(2)(d) in Tamil Nadu Infrastructure Development Act, 2012

(d)the time and place of meetings of the Board and of the Executive Committee, the procedure to be followed in regard to the transaction of business at such meetings and the quorum at such meetings;