Himachal Pradesh High Court
Vinod Kumar vs . Hpsebl & Ors. on 28 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
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CWP No. 1535/202228.9.2022 Present: Mr. N. K. Tomar, Advocate, vice Mr. Mohan Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. J. S. Guleria, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Mr. Narender Singh Thakur, Advocate, for respondent No.5.
Mr. B. C. Verma, Advocate, for respondents No.6&7.
The petitioner has assailed the judgment dated 22.7.2022 before the Hon'ble Apex Court, however the SLP is lying under objections. Accordingly, await outcome of the SLP.
List on 19.10.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 28.9.2022 (pankaj) ::: Downloaded on - 29/09/2022 20:04:57 :::CIS