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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(13) in Kerala Finance Act, 2007

(13)in the Schedules,-
(a)in the First Schedule,-
(i) after serial number 4 in column (1) and theentries against it in columns (2) and (3), the following serialnumber and entries shall respectively be inserted, namely:-  
"4A. (1) Beedi, Beedi Tobacco 2403-10-31
(2) Cheroots 2402-10-20.";
(ii) after serial number 12A and the entries againstit in columns (2) and (3), the following serial numbers andentries shall respectively be inserted, namely:-  
"12B Coconut Oil 1513.11.00
12C Coconut Oil cake 2306.50";
(iii) after serial number 12C as so inserted, thefollowing serial number and entries shall be inserted, namely:-  
"12D Copra 1203.00.00"  
(iv) after serial number 23 in column (1) and theentries against it in columns (2) and (3) the following serialnumber and entries shall be inserted, namely:-  
"23A. Hand-loom cloth, hand-loom bed-sheet and pillowcover ******** ";
(v) for serial number 27 and the entries against itin columns (2) and (3), the following shall be substituted,namely:-  
"27. Khadi Cloth, Garments and Made ups ******* ";
(vi) in serial number 30, for the entries under theheading 'Life saving Drugs' in columns (2) and (3), the followingentries shall respectively be substituted, namely:-  
  "Dineal solution required for continuousAmbulatory peritoneal Dialysis treatment of kidney patients andaccessories required for the treatment." xxx.
(vii) serial number 52 and the entries against it incolumns (2) and (3) shall be omitted.  
(viii) for serial number 56 and the entries against itin columns (2) and (3) the following serial number and entriesshall be substituted, namely:-  
  "56 Products manufactured and sold byKudumbasree units under brand name as notified by Government fromtime to time. xxx" ;
(b) in the Third Schedule,-  
(i) Serial number 8 and entries against it incolumns (2) and (3) shall be omitted;  
(ii) in serial number 13, after sub-item (g) of item(3) and the entries against it in columns (2) and (3) thefollowing shall be inserted, namely:-  
  "(h) Other xxx"
(iii) after serial number 19 and the entries againstit in columns (2) and (3) the following serial number and entriesshall respectively be inserted, namely:-  
"19A. Cashew Kernel xxx" ;
(iv) after serial number 28, and the entries againstit in columns (2) and (3) the following serial number and entriesshall respectively be inserted, namely:-  
"28A. Compact Fluorescent Lamps ****** " ;
(v) in serial number 36,-  
(a) in the heading after the words "mosquitorepellents and those specifically mentioned in First Schedule"the words "and those notified under clause (d) ofsub-section (1) of section 6" shall be inserted;  
(b) after item (25) and the entries against it incolumns (2) and (3) the following item and the entries shallrespectively be inserted, namely:-  
"(26) Life Saving medicine
  (1) Vaccines of human medicine  
  (i) Single Vaccine  
  (a) for cholera and typhoid 3002.20.11
  (b) for hepatitis 3002.20.12
  (c) for tetanus 3002.20.13  
  (d) for polio 3002.20.14
  (e) for tuberculosis 3002.20.15
  (f) for rabies 3002.20.16
  (g) for Japanese Enceephalitis 3002.20.17
  (h) for whooping cough (pertusis) 3002.20.18
  (i) Others 3002.20.19
  (ii)Mixed vaccines  
  (a) for diphtheria, pertusis and tetanus (DPT) 3002.20.21
  (b) for diphtheria and tetanus 3002.20.22
  (c) for measles, mumps and rubella (MMR) 3002.20.23
  (d) for typhoid, para-typhoid (TAB) or typhoidpara-typhoid-cholera (TABC) 3002.20.24
  (e) Others 3002.20.29
  (2) Vaccines for veterinary medicine 3002.30.00
  (3) Animal blood prepared for therapeutic,prophylactic or diagnostic uses 3002.90.20
  (4) Cultures of micro organisms (excludingyeast) 3002.90.30
  (5) Toxins 3002.90.40
  (6) Anti sera  
  (a) for diphtheria 3002.10.11
  (b) for tetanus 3002.10.12
  (c) for rabies 3002.10.13
  (d) for snake venom 3002.10.14
  (e) Others 3002.10.15
  (7) Hemoglobin, blood globulins and serumglobulins 3002.10.20
  (8) Insulin injection 3002.31.10
  (9) Cyclosporine  
  (10) Antiretroval Drugs (HIV patients)  
  (11) Glevce Capsules (For treatment of Bloodcancer) ***** " ;
(vi) in serial number 38, item (8) and the entriesagainst it in columns (2) and (3) shall be omitted;  
(vii) in serial number 55, in the entries against itin column (2), the following shall be added at the end, namely:-  
  "at the point of sale by dealers whoseannual turnover does not exceed rupees two crores" ;  
(viii) for serial number 69 and the entries against itin columns (2) and (3), the following serial number and entriesshall be substituted, namely:-  
"69 IT Products  
  (1) Word processing machines, Electronictypewriters  
  (a) Word processing machines 8469.00
  (b) Electronic typewriters 8469.00.20
  (2) Microphones, multimedia speakers, headphoneetc.  
  (a) Microphones 8518.10.00
  (b) Multimedia Speakers 8518.22.00
  (c) Headphone etc. 8518.30.00
  (3) Telephone answering machines 8519.50.00
  (4) discs, tapes, solid state non-volatilestorage devices, "Smart card" and other media for therecording of sound or of other phenomena, whether or notrecorded, including matrices and masters for the production ofdiscs, but excluding products of Chapter 37 8523
  (5) IT software of any media 8523.80.20
  (6) Transmission apparatus other than apparatusfor radio or T. V. broadcasting  
  (a) Base stations 8517.61.00
  (b) Machines for the reception, conversion and transmission orregeneration of voice, image or other data including switchingand routing apparatus 8517.62
  (7) Radio communication receivers, Radio Pagers  
  (a) Radio Pagers 8527.99.11
  (b) Demodulators 8527.99.12
  (c) Others 8527.99.19
  (8) Aerials, antennas and parts 8528
  (9) LCD Panels/LED Panels and Parts  
  (a) LCD Panels/LED Panels 8531.20.00
  (b) Parts 8531.90.00
  (10) Electrical capacitors, fixed, variable andparts  
  (a) Electrical capacitors, fixed, variable 8532
  (b) Parts 8531.80.00
  (11) Electronic calculators 8470.10.00
  (12) Electrical resistors 8533
  (13) Printed Circuits 8534.00.00
  (14) Switches, connectors relays for up to 5amps 8536.10.10
  (15) DATA/Graphic Display tubes, other thanPicture tubes and parts  
  (a) Colour 8540.40.00
  (b) Black & White or other monochrome 8540.50.00
  (c) Others 8540.60.00
  (16) Diodes, transistors & similarsemi-conductor device 8541
  (17) Electronic integrated circuits andMicro-assemblies 8542
  (18) Signal Generators and parts  
  (a) Signal Generators 8543.20
  (b) Parts 8543.80.00
  (19) Optical fibre cables made up ofindividually sheathed fibres, whether or not assembled withelectric conductors or fitted with connectors 8544.70.00
  (20) Optical fibre and optical fibre bundles,cables, 9001.10.00
  other than those of heading 8544.70  
  (21) Liquid Ctystal devices, flat panel displaydevices and parts  
  (a) Liquid Crystal devices, flat panel display devices 9013.80.10
  (b) Parts 9013.9
  (22) Computer systems and peripherals,Electronic diaries  
  (a) Computer systems and peripherals 8471
  (b) Electronic diaries 8470.90.10
  (c) Printers 8443.32
  (23) Cathode ray oscilloscopes, spectrumanalyzers, signal analyzers  
  (a) Cathode ray oscilloscopes 9030.20.00
  (b) Spectrum analyzers  
  (c) Signal analyzers  
  (24) Parts and Accessories of HSN 84.69, 84.70 &84.71 84.73
  (25) DC Micro-motors, Stepper motors of 37.5Watts.  
  (a) Micro motors 8501.10.11
  (b) Stepper motors 8501.10.12
  (26) Parts of HSN 85.01 8503
  (27) Uninterrupted power supply 8504.40
  (28) Permanent magnets and articles 8505
  (29) Electrical apparatus for line telephony orline telegraphy  
  (a) Line telephone sets/cordless hand sets 8517.11
  (b) Telephones for cellular networks (Mobile Phone) or for otherwireless networks 8517.12
  (c) Other 8517.18
  (d) Videophones 8517.62.90
  (e) Facsimile machines  
  (I) capable of connecting to an automatic data processing machineor to a network 8443.32.60
  (II) not capable of connecting to an automatic data processingmachine 8443.39.70
  (f) Teleprinters 8517.32.90
  (g) Attachments for telephones 8517.69.70
  (h) Subscriber end equipment 8517.69.50
  (i) Set top boxes for gaining access to the internet 8517.89.60
  (30) Parts of HSN heading No. 8517 8517.90";  
(ix) in serial number 79, for item (3) and theentries against it in columns (2) and (3), the following shall besubstituted, namely:-  
  "(3) Cardiac Stents xxx";
(x) in serial number 87, for the entries in column(2) the following entries shall be substituted, namely:-  
  "(1) Rubber Hawai chappals xxx
  (2) Footwear of all kinds other than the above, whose MRP doesnot exceed Rs. 200 and its MRP is embossed on the sole of thefootwear in the case of molded plastic footwear, and in othercase, indelibly marked. xxx
  (3) Parts of footwear including uppers 6406.20.00";
  (xi) in serial number 93, item number, number(5) and the entries against it in columns (2) and (3), shall beomitted;  
(xii) in serial number 94, item number (10) and theentries against it in columns (2) and (3), shall be omitted;  
(xiii) in serial number 97, in the entries in column(2), the following shall be inserted at the end, namely:-  
  "except granite metal produced with the aidof crushing machines.";  
(xiv) in serial number 137, after item (12) and theentries against it in columns (2) and (3), the following item andentries shall respectively be inserted, namely:-  
  "(13) Choodarapetti ****** "
  (c) in List A,-  
  (i) in serial number 111A, for the entries against it in column(3) the following entry shall be substituted, namely:-  
  "2907-11-10 " ;  
  (ii) after serial number 143 and the entries against it incolumns (2) and (3), the following serial number and entriesshall be inserted, namely:-  
  "144. Soft wood, namely kattadi, vatta, pala, matti andelavu. ****** ".