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Madhya Pradesh High Court

M/S Anadi Asociates A Kproprietorship ... vs M.P.Poorv Kshyetra Vidyut Vitran ... on 17 July, 2023

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 9675 of 2008 (M/S ANADI ASOCIATES A KPROPRIETORSHIP FI Vs M.P.POORV KSHYETRA VIDYUT VITRAN CO.RAMP AND OTHERS) Dated : 17-07-2023 That the issue involved in this matter is not likely to be settled, list this case before the regular Bench.

(SANJAY DWIVEDI) JUDGE tarun Signature Not Verified Signed by: TARUN KUMAR SALUNKE Signing time: 7/17/2023 5:56:04 PM