Himachal Pradesh High Court
Sonia Sharma vs . Sumit Sharma on 9 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Sonia Sharma vs. Sumit Sharma .
CMP(M) No. 1520 of 2022 09.12.2022 Present: Mr. T.S. Chauhan, Advocate, for the applicant.
Mr. Aman Parth Sharma, Advocate, for the respondent.
CMP(M) No. 1520 of 2022 For the reasons set out in the application, the delay of seven days that has crept up in filing of the appeal is condoned. Application stands disposed of.
FAO(FC) No. 28 of 2022 Since, the instant appeal emanates out of a matrimonial discord, therefore, it is incumbent upon this Court to make an endeavour to have the matter amicably settled. Let both the parties remain present before this Court on the next date of hearing.
As prayed for, list on 19.12.2022.
CMP No. 17278 of 2022The operation, execution and implementation of the judgment dated 12.09.2022, passed by learned Additional Principal Judge, Family Court Ghurmawin, District Bilaspur, H.P., in HMA Petition No. 69 of 2015, is ordered to be stayed.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 09, 2022 (Vinod) ::: Downloaded on - 13/12/2022 20:32:34 :::CIS