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[Cites 0, Cited by 0] [Section 64(4)] [Section 64] [Entire Act]

State of Tamilnadu - Subsection

Section 64(4)(iii) in Grant-in-Aid Code of the Tamil Nadu Educational Department

(iii)Contingencies, i.e., sundry expenses connected with the provision of meals and items such as stationery, oil, cost of clothing, medicines, medical aid, textbooks and soap.