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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(i) in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012

(i)in case of a Class IV employee, 1/4th of his pay for each completed six monthly period of qualifying service subject to a maximum of 17-1/2 times of pay; and