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[Cites 1, Cited by 7]

Himachal Pradesh High Court

Sumit Dhiman vs . H.P. Power Transmission Corporation on 21 October, 2022

Bench: Sabina, Sushil Kukreja

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Sumit Dhiman vs. H.P. Power Transmission Corporation Ltd. & another.

CWP No.7094 of 2022 21.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Ashok Kumar Verma, Advocate, for the petitioner.

Mr. Sanjeev Mankotia, Advocate on behalf of Mr. Dinesh Bhanot, Advocate, for the respondents.

Learned counsel for the respondents has submitted that reply has already been filed in the office. However, the same is not made available on record. Office to check and place the same on record, if in order.

List again on 27.10.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 21/10/2022 20:09:59 :::CIS