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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(2) in The SreeNarayanaGuru Open University Act, 2021

(2)The Vice-Chancellor shall preside over the meetings of the Syndicate:Provided that, in the absence of the Vice-Chancellor, the Pro-Vice-Chancellor shall preside over the meeting with the permission of the Vice-Chancellor.