Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(3) in U.P. State Co-operative Societies Election Rules, 2014

(3)The members of the Committee of Management shall elect delegates to represent the Co-operative Society in the general body of another Co-operative Society of which the Co-operative Society is a member, from amongst the qualified members of the general body.]Term of Office