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State of Uttar Pradesh - Section

Section 45 in U.P. State Co-operative Societies Election Rules, 2014

45. [ [Substituted by Notification No. 662/XLIX-01-17-8 (56)-13 TC-I, dated 26.5.2017.]

(1)Immediately after the declaration of the result of the members of the committee of management of the Co-operative Society concern, the election of the Chairman/Vice-Chairman and delegates to be sent to the other societies shall be conducted under specified instructions and specified date, its complete procedure shall be such as provided under the above mentioned rules.
(2)The Chairman, Vice-Chairman shall be elected from amongst the elected members of the Committee of Management.
(3)The members of the Committee of Management shall elect delegates to represent the Co-operative Society in the general body of another Co-operative Society of which the Co-operative Society is a member, from amongst the qualified members of the general body.]Term of Office