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[Cites 0, Cited by 0] [Section 54A(1)] [Section 54A] [Entire Act]

State of Bihar - Subsection

Section 54A(1)(iii) in The Bihar and Orissa Local Self-Government Act, 1885

(iii)an annual contribution from the District Fund, not being less than the average of the sums spent by the District Board for purposes of education during three years immediately preceding the year in which the contribution is made;