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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Punjab - Subsection

Section 51(iii) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(iii)Chimney shafts shall be provided with a set back of 0.9 M. from the front and rear of the building in all cases and also from the external side in the case of corner plots.]