Section 159 in The M.P. Municipal Accounts Rules, 1971
159. Work Register and Muster Roll.
(1)To enable a check to be kepi up on the work done in the workshop, the officer-in-charge shall keep up a work register in Form No. 98. He shall also keep up a muster roll (Form No. 92).(2)The workshop stock book and the work register shall be examined not less than once a month by the Municipal Engineer or other officer-in-charge of public works, who shall sign the register in token of his having made this examination. This officer shall also at frequent and unexpected intervals check the muster rolls.
