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[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of Madhya Pradesh - Subsection

Section 159(2) in The M.P. Municipal Accounts Rules, 1971

(2)The workshop stock book and the work register shall be examined not less than once a month by the Municipal Engineer or other officer-in-charge of public works, who shall sign the register in token of his having made this examination. This officer shall also at frequent and unexpected intervals check the muster rolls.