Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(3) in Punjab State Lottery Rules, 1998

(3)The lottery scheme can be changed or modified by the State Government keeping in view the market conditions, in consultation with the agents.