Himachal Pradesh High Court
Mohan Lal Mehta vs . State Of H.P And Others. on 11 October, 2022
Bench: Sabina, Sushil Kukreja
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Mohan Lal Mehta vs. State of H.P and others.
CWP No.289 of 2022 11.10.2022 Present: Mr. Vikas Singh Chauhan, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 to 5/State.
Mr. Rangil Singh, Advocate, for respondent No.6. r Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 21.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 11/10/2022 20:09:11 :::CIS