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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(V) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(V)Candidates should not carry any textual material, printed or written, bits of papers, or any other material except the admit card inside the hall.