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Punjab-Haryana High Court

Beant Kaur & Ors vs Rama Kant & Ors on 14 March, 2019

Author: Lisa Gill

Bench: Lisa Gill

           IN THE HIGH COURT OF PUNJAB AND HARYANAAT
                          CHANDIGARH



                                                   FAO No. 2288 of 2017(O&M)
                                             Date of Decision: March 14 , 2019.


Beant Kaur and others                          ...... APPELLANT (s)

             Versus

Rama Kant and others                           ...... RESPONDENT (s)


CORAM:- HON'BLE MRS.JUSTICE LISA GILL

Present:     Mr. Sagar Aggarwal, Advocate for
             Mr. Ashit Malik, Advocate
             for the appellants.

             Mr. Rajbir Singh, Advocate
             for respondent No.3 - Insurance Company
                         *****
LISA GILL, J.

For orders, see FAO No.2110 of 2016 (Shri Ram General Insurance Company Ltd. v. Beant Kaur and others) decided vide separate order of even date.

( LISA GILL ) March 14 , 2019. JUDGE 'om' 1 of 1 ::: Downloaded on - 14-04-2019 13:52:10 :::