Punjab-Haryana High Court
Beant Kaur & Ors vs Rama Kant & Ors on 14 March, 2019
Author: Lisa Gill
Bench: Lisa Gill
IN THE HIGH COURT OF PUNJAB AND HARYANAAT
CHANDIGARH
FAO No. 2288 of 2017(O&M)
Date of Decision: March 14 , 2019.
Beant Kaur and others ...... APPELLANT (s)
Versus
Rama Kant and others ...... RESPONDENT (s)
CORAM:- HON'BLE MRS.JUSTICE LISA GILL
Present: Mr. Sagar Aggarwal, Advocate for
Mr. Ashit Malik, Advocate
for the appellants.
Mr. Rajbir Singh, Advocate
for respondent No.3 - Insurance Company
*****
LISA GILL, J.
For orders, see FAO No.2110 of 2016 (Shri Ram General Insurance Company Ltd. v. Beant Kaur and others) decided vide separate order of even date.
( LISA GILL ) March 14 , 2019. JUDGE 'om' 1 of 1 ::: Downloaded on - 14-04-2019 13:52:10 :::