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[Cites 0, Cited by 0] [Section 76(6)] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(6)(v) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(v)the progress certificate in Form no. 6, 7, 8 and 9 as the case maybe is to be signed by owner / developers / builders.