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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(b) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(b)Short-term customers.
(ii)The persons availing or intending to avail access to the inter-state transmission system for a period of twenty five years or more shall be the long-term customers: