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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(3) in Tamil Nadu Combined Development and Building Rules, 2019

(3)Road width. - The proposed development shall either abut on a public road of not less than 18 meters in width or gain access from a passage of not less than 18 meters width which connects to a public road of not less than 18 meters width.