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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1)(a) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(a)complete plans, elevation and sections of the premises in triplicate and of all erections or holdings thereon drawn corrects to a scale of one centimeter to a meter and showing the position of electrical machinery and detailed writing diagram duly signed by a licensed electrical contractor as prepared by an Engineer holding a degree in civil engineering recognized by the University Grants Commission or by holder of a diploma in civil engineering with experience for a period of not less than ten years in building construction;