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Bombay High Court

M/S. Irb Infrastructure Developers ... vs Mr. Vasantrai Harilal Gohil And Ors on 17 November, 2022

Bench: G.S. Patel, Gauri Godse

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 103 OF 2020

 Irb Surat Dahisar Tollway Ltd. Formerly Known....APPELLANT
 As Irb Surat Dahisar Tollway Pvt. Ltd.
              V/S
 Shri. Vasantrai Harilal Gohil And Ors.     ....RESPONDENT

WITH FIRST APPEAL NO. 1369 OF 2019 M/s. Irb Infrastructure Developers Ltd. And Ors.....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 148 OF 2020 Mr. Ganesh Nana Sakpal And Ors. ....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 187 OF 2021 Vasantrai Harilal Gohil And Anr. ....APPELLANT V/S Irb Infrastructure Developers Ltd. And Ors. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & Page 1/2 ::: Uploaded on - 18/11/2022 ::: Downloaded on - 18/11/2022 17:09:24 ::: HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 17th November, 2022 P.C. :

Due to paucity of time, stand over to 12/12/2022. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 18/11/2022 ::: Downloaded on - 18/11/2022 17:09:24 :::