Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1) in The Wild Life (Protection) (Orissa) Rules, 1974

(1)The Chief Wild Life Warden may divide the area within his jurisdiction other than a Sanctuary, National Park or game reserve, into shooting blocks.