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State of Odisha - Section

Section 21 in The Wild Life (Protection) (Orissa) Rules, 1974

21. Determination of Shooting Blocks.

(1)The Chief Wild Life Warden may divide the area within his jurisdiction other than a Sanctuary, National Park or game reserve, into shooting blocks.
(2)Where shooting blocks exist at the commencement of these rules, or where shooting blocks have been determined under Sub-rule (1), the Chief Wild Life Warden shall determine every year -
(a)which of the shooting blocks are to be thrown upon for hunting.
(b)the number of animals of different species mentioned in Schedules II, III and IV which could be hunted in a shooting block referred to in Clause (a).