Section 8(2) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013
(2)A candidate claiming admission against Ex-Servicemen category shall be required to submit a certificate to that effect issued by the Director, Sainik Welfare Board, Gujarat State or by the District Sainik Welfare Officer. In-Service Defense Personnel shall be required to submit a certificate to that effect issued by the Commanding Officer of the respective unit in which they are serving.
