Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(b) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(b)the original certificate of registry previously granted under subsection (4) of Section 435G of the Merchant Shipping Act 1958 or under any other law for the time being in force.]