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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(iii) in Damodar Valley Corporation Act, 1948

(iii)to prevent pollution of any water under its control and to take all measures to prevent discharges into such water effluents which are harmful to water-supply, irrigation, public health or fish life;