Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 16 in The Rajasthan Subordinate Accounts Service Rules, 1963

16. Authority for conducting the examination and syllabus.

(1)The examination shall be conducted by the Commission in accordance with the syllabus prescribed in Schedule II.
(2)Subject to the provision of sub-rule (1) the Commission may, hold a Combined Competitive Examination for direct recruitment to the Service and Rajasthan Accounts Subordinate Service. The Candidate(s) shall be required to pay such examination fee/application fee as may be fixed by the Commission from time to time. There shall be only one application form for the Combined Competitive Examination.
(3)Any person may apply to be admitted as a candidate for appointment to posts in any one or more of the Services mentioned in the notice for which he is eligible. He shall state in the application the posts in the various services he wishes to compete for and the order of his preference for such posts. The order of preference once exercised by a candidate shall not be changed.