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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in The Rajasthan Subordinate Accounts Service Rules, 1963

(2)Subject to the provision of sub-rule (1) the Commission may, hold a Combined Competitive Examination for direct recruitment to the Service and Rajasthan Accounts Subordinate Service. The Candidate(s) shall be required to pay such examination fee/application fee as may be fixed by the Commission from time to time. There shall be only one application form for the Combined Competitive Examination.