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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1)(a) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(a)Erection or re-erection of a building which was in existence immediately before the commencement of the Act and which involves any structural alteration or addition.