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State of Haryana - Section

Section 7A in The Punjab Labour Welfare Fund Act, 1965

7A. [ Members to hold office during pleasure of the State Government. [Added by Haryana Act No. 19 of 1981.]

- Notwithstanding anything to the contrary contained in this Act, [the Chairperson, Vice-Chairperson and] members of the Board shall hold office during the pleasure of the State Government.]