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[Cites 0, Cited by 0] [Section 11(14)] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(14)(q) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(q)Designation addresses and telephone no. of authorities with whom complaints or grievances can be lodged and address and telephone numbers of the Forum and Electricity Ombudsman constituted under Section 42 of the Act.