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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(h) in The Orissa Subordinate Staff Selection Commission (Preservation and Destruction of Records) Rules, 1997

(h)"Index Register" means the register of applications containing the bio data, other related data and marks secured by the candidates;