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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(9)(c) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(c)Variations in Return on Equity (RoE), depreciation and working capital requirements; However, if the Commission is satisfied that the variation in the working capital requirement is attributable to any uncontrollable factors, the same may be considered as uncontrollable factor.