Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Manipur - Subsection Section 23(3) in Manipur International University Act, 2018 (3)The mandatory requirement as imposed under this section shall deem to be fulfilled by the University upon such submission as stated in sub section (2).
