Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(14) in The Board's Excise Rules, 1965

(14)It shall be stoutly fenced having only one gate. Arrangements to the satisfaction of the officer-in-charge shall be made to embed posts with suitable fixtures for lighting the enclosure with petromax lights. There shall be of least two such posts (one near the gate of the Kharian and the other inside its enclosure) and lighting arrangement shall be made from 5.30 p.m. to 6 a.m. of the next day.