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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(c) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(c)"Admission Committee" means the Admission Committee constituted by the State Government under section 4 of the Act, for the purpose of admission in the first year of the Professional Diploma Courses;