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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(ii) in Orissa State Financial Corporation (Staff) Regulations, 1975

(ii)Classification of Staff. - The Board shall fix from time to time the number of posts in all categories, the service conditions, the method of recruitment/ promotions, the criteria for eligibility for recruitment/promotion etc., required for each post. The pay scale of the officers, the Supervisory and ministerial staff and the subordinate staff shall be as laid down in the Appendix hereto.