Section 3 in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005
3. Extent of Application.
- These Regulations shall apply to Open Access for use of intra-State transmission system and/or the distribution system of licensees in the State, including when such systems are used in conjunction with inter-State transmission system.Note. - A consumer/person whose premises are situated within the area of supply of a distribution licensee, seeking to receive supply from a person other than the distribution licensee of his area of supply; a generating company (including captive generating plant) or licensee seeking to supply to a consumer/person in the State, would need to apply for Open Access under these Regulations.
