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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2) in Statutes of The Tamil Nadu Agricultural University

(2)The University fees, other than the hostel fees, shall be classified in the following main categories:-
(i)Admission fee;
(ii)Tuition fee;
(iii)Laboratory fee;
(iv)Library fee;
(v)Medical fee;
(vi)Examination fee;
(vii)University Registration fee;
(viii)Contributions to such educational social and recreational funds as may be prescribed; and
(ix)Any other fees prescribed, from time to time.