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State of Tamilnadu - Section

Section 22 in Statutes of The Tamil Nadu Agricultural University

22. Student fees and other charges.

(1)The fixation, payment and receipt of the University fees shall be determined by the Board on the recommendation of the Academic Council.
(2)The University fees, other than the hostel fees, shall be classified in the following main categories:-
(i)Admission fee;
(ii)Tuition fee;
(iii)Laboratory fee;
(iv)Library fee;
(v)Medical fee;
(vi)Examination fee;
(vii)University Registration fee;
(viii)Contributions to such educational social and recreational funds as may be prescribed; and
(ix)Any other fees prescribed, from time to time.
(3)The amount chargeable under each category or any modification in such fees at various level of academic pursuit, as well as the terms of payment and the provision of penalties for non-payment shall be determined by the Board on the recommendations of the Academic Council.