Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(7) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(7)On valid grounds the Committee may at any time remove any of the names of the assistants from the names appearing in the licence of a trasder of a commission agent. The person whose name has been so removed shall not be allowed to work on behalf of his employer anywhere in the market area.