Section 28(1A)(d) in THE INDIAN BOILERS ACT, 1923

[Cites 0, Cited by 0] [Section 28(1A)] [Section 28] [Entire Act]

(d)the term of office of the members and the manner in which they shall be nominated under clauses (b) and (c) of sub-section (2) of section 27A;

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